Section 16(1)(c) in The Goa, Daman and Diu Barge (Taxation on Goods) Act, 1985

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Goa - Subsection

Section 16(1)(c) in The Goa, Daman and Diu Barge (Taxation on Goods) Act, 1985

(c)being a registered owner, fraudulently makes or allows to be made any wrong entry in, or fraudulently omits or allows to be omitted any entry from any statement submitted, or any accounts or register maintained by him; or

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State of Goa - Subsection

Section 16(1)(c) in The Goa, Daman and Diu Barge (Taxation on Goods) Act, 1985