Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Haryana - Subsection Section 39(2) in Faridabad Metropolitan Development Authority Act, 2018 (2)The Authority shall, subject to such modifications and revisions as it may decide, approve the budget submitted under sub-section (1).
