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The Union Of India Through The General ... vs Niranjan Bharti on 5 July, 2024

Author: P. B. Bajanthri

Bench: P. B. Bajanthri, Arun Kumar Jha

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                        CIVIL REVIEW No.112 of 2023
                                                          In
                                 Civil Writ Jurisdiction Case No.4044 of 2021
                 ======================================================
           1.     The Union of India through the General Manager, East Central Railway,
                  Hajipur, P.o.- Hajipur, Dist.- Vaishali (Bihar)
           2.    The General Manager (Personnel), East Central Railway, Hajipur, P.o.-
                 Hajipur, Dist.- Vaishali (Bihar)
           3.    The Chief Electrical Engineer, East Central Railway, Hajipur, P.o.- Hajipur,
                 Dist.- Vaishali (Bihar).
           4.    The Senior Divisional Personnel Officer, East Central Railway, Dhanbad
                 (Jharkhand).
           5.    The Senior Divisional Electrical Engineer, East Central Railway, Central
                 Railway, Dhanbad, (Jharkhand)
           6.    The Senior Divisional Personnel Officer, East Central Railway, Danapur,
                 P.o.- Khagaul, District- Patna (Bihar).

                                                                              ... ... Petitioner/s
                                                   Versus

           1.    Niranjan Bharti Son of Sri Subhash Prasad Assistant Loco Pilot, dhanbad
                 under Senior Divisional Electrical Engineer, East Central Railway, Dhanbad
                 Division, District- Dhanbad.
           2.    Rajesh Kumar Ranjan, Son of Sri Surendra Narayan Assistant Loco Pilot,
                 dhanbad under Senior Divisional Electrical Engineer, East Central Railway,
                 Dhanbad Division, District- Dhanbad
           3.    Bishun Deo Paswan, Son of Sri S.L. Paswan Assistant Loco Pilot, dhanbad
                 under Senior Divisional Electrical Engineer, East Central Railway, Dhanbad
                 Division, District- Dhanbad

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s     :   Mr. Satyabir Bharti, Sr. Advocate
                 For the Opposite Party/s :   Mr.
                 ======================================================
                     CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                                               and
                            HONOURABLE MR. JUSTICE ARUN KUMAR JHA
                                       ORAL ORDER

                 (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

5   05-07-2024

Learned counsel for the petitioners intends to comply the office objections during the course of the day. If it is Patna High Court C. REV. No.112 of 2023(5) dt.05-07-2024 2/2 complied, relist this matter 12.07.2024, failing which present Civil Review No. 112 of 2023 stands dismissed.

(P. B. Bajanthri, J) (Arun Kumar Jha, J) GAURAV S./-

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