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Madhya Pradesh High Court

Vinod Kumar Patel vs Dharmendra Singh on 11 January, 2023

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      MA No. 5045 of 2022
                                          (VINOD KUMAR PATEL Vs DHARMENDRA SINGH AND OTHERS)

                          Dated : 11-01-2023
                                Shri Sharad Gupta, learned counsel for the appellant.

                                Issue notice to the respondents, by both modes, on payment of P.F.

within seven working days, failing which the appeal shall stand dismissed without further reference to the Court.

Notice be made returnable in six weeks.

List after service of notice on the respondents. Meanwhile record of court below be requisitioned.

(DWARKA DHISH BANSAL) JUDGE ss Signature Not Verified Signed by: SWETA SAHU Signing time: 1/12/2023 11:04:55 AM