Madhya Pradesh High Court
Vinod Kumar Patel vs Dharmendra Singh on 11 January, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MA No. 5045 of 2022
(VINOD KUMAR PATEL Vs DHARMENDRA SINGH AND OTHERS)
Dated : 11-01-2023
Shri Sharad Gupta, learned counsel for the appellant.
Issue notice to the respondents, by both modes, on payment of P.F.
within seven working days, failing which the appeal shall stand dismissed without further reference to the Court.
Notice be made returnable in six weeks.
List after service of notice on the respondents. Meanwhile record of court below be requisitioned.
(DWARKA DHISH BANSAL) JUDGE ss Signature Not Verified Signed by: SWETA SAHU Signing time: 1/12/2023 11:04:55 AM