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Union of India - Section

Section 25 in The Railway Protection Force Rules, 1987

25. General powers and responsibilities of superior officers.

- The superior officers of the Force shall exercise such administrative anddisciplinary powers over the members of the Force placed under their command asare specified in Schedules II to IV and such other powers as are conferred onrailway servants of equivalent rank by any rules relating to such servants anddischarge such responsibilities as are specified in these rules or may be specifiedin any directions issued by the Central Government or the Director-General in thisbehalf.