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Central Administrative Tribunal - Delhi

Dr. Faizan Ahmad vs The Union Of India on 2 March, 2015

      

  

   

 Central Administrative Tribunal
Principal Bench
New Delhi

O.A.No.3340/2014

Order Reserved on: 12.02.2015
Order pronounced on 02.03.2015

Honble Shri V.   Ajay   Kumar, Member (J) 
Honble Shri   P. K. Basu,  Member (A)

1. Dr. Faizan Ahmad
Age about 48 years
Working as Asst. Archivist
S/o Sh. Ahmad Raza
R/o  D 31-A, Jauhori Farm
Noor Nagar Extt. Jamia Nagar
New Delhi  110 025.	

2. Sh. Mirza Mumtaz Baig,
Age about 48 years
Working as Asst. Archivist
S/o Sh. Mirza Mobin Baig
R/o  BF-2, Sir Syed Apartment, Bhanget
Sector  110, Noida
G.B.Nagar, U.P.  201 304.

3. Sh. Mohd. Asghar,
Age about 48 years
Working as Asst. Archivist
S/o Sh. Faryad Ali
R/o  1227, Gali No.48
Near Khajoor Wali Masjid
Jafarabad
New Seelampur
Delhi  110 053.

4. Sh. Muzaffar-e-Islam
Age about 54 years
Working as Archivist
S/o Haji Abdul Wahid
R/o 14-Block B, Arjun Park
Najafgarh
New Delhi.

5. Dr. Mohd. Irfan, 
Age about 57 years
Working as Archivist
S/o Sh. Mohd. Usman
R/o 710/18, Zakir Nagar
New Delhi  110 025.

6. Dr. Sutapa Chakravarty,
Age about 51 years
Working as Scientific Officer 
S/o Sh. Bishwajeet Chakravarty
R/o K-89 B, Sheikh Sarai, Ph-2
New Delhi  110 017.

7. Sh. Joseph Mathew
Age about 54 years
Working as Asst. Chemist
S/o Sh. Mathew
R/o B-4/377, Sector-8, Rohini
New Delhi  110 085.

8. Sh. S.Balasubramanian
Age about 48 years
Working as Asst. Chemist
S/o Sh. K. Salvadi
R/o F-272, Nanak Pura
New Delhi  110 021.

9. Dr.(Mrs.) Ritu Rajeev,
Age about 54 years
Working as Archivist (G)
W/o Sh. Rajeev Kumar
R/o  208, Vasant Enclave
Vasant Vihar
New Delhi  110 057.

10. Sh. Shabiuddin Khan
Age about 53 years
Working as Archivist(G)
S/o Dr. Shujauddin Khan
R/o 106/1, Sector-I, M.B.Road
Pushp Vihar, 
New Delhi  110 017.

11. Ms. Sangita Mathur
Age about 52 years
Working as Archivist(G)
W/o Sh. J.G.Mathur
R/o B-3/Golf View Apartments
Saket  110 017.

12. Sh. Shailendra Kumar Misra
Age about 51 years
Working as Archivist(G)
S/o Sh. R.K.Misra
R/o F.No.36-C, Pocket-6
DDA MIG Flats
Mayur Vihar, Phase-3, 
Delhi  110 096.

13. Sh. Mohd. Hasan Reza
Age about 51 years
Working as Archivist(G)
S/o Late Md. Idris
R/o R-216, Joga Bai Extension
Jamia Nagar
Delhi  110 025.

14. Sh. Virender Kumar Jain
Age about 61 years
Working as Archivist (G) [Retired]
S/o Late K.C.Jain
R/o Flat No.16, S.I., Block-B
Dilshad Garden
Delhi  110 095.

15. Sh. Ashok Kumar
   Age about 49 years
   Working as Archivist(G)
   S/o Late Gugan Singh
   R/o J-331, Sarojini Nagar
   New Delhi  110 023.	

16. Sh. Dharambir Singh
Age about 59 years
Working as Archivist(G)
S/o Sh. Hari Chand
R/o M-239, Sarojini Nagar
New Delhi  110 023.

17. Smt. Kalpana Shukla
Age about 49 years
Working as Archivist(G)
W/o Sh. Anup Swaroop Shukla
R/o H.No.331, Lancers Road
Timarpur, Delhi  110 054.

18. Sh. Keshab Chandra Jena
Age about 45 eyars
Working as Archivist(G)
S/o Sh. Narayan Chandra Jena
Green Fields Colony
Faridabad (Haryana)  121 010.		Applicants

 (By Advocate : Shri Amit Kumar)

      Versus

The Union of India, through

1. The Secretary
Govt. of India
Ministry of Personnel, Public Grievances & Pension
(Department of Personnel and Training)
North Block
New Delhi.

2. The Secretary
Govt. of India
Ministry of Culture
Shastri Bhawan
New Delhi.

3. The Director General
National Archives of India
Janpath
New Delhi.					..	Respondents

(By Advocate : Shri Rajinder Nischal)

O R D E R
By   V.   Ajay   Kumar,  Member (J):

At the very outset, it is noticed that since the facts and question of law involved in this case are similar to OA No.2639/2012, which was disposed of by a Coordinate Bench of this Tribunal on 27.02.2015, therefore, the directions passed in the said OA mutatis mutandis would apply to the present OA also. Accordingly, the OA is disposed of in terms of the directions passed in OA No.2639/2012, dated 27.02.2015. There shall be no order as to costs.

Registry is directed to enclose a certified copy of the Order dated 27.02.2015, passed in OA No.2639/2012 with a copy of this order.

(P. K. Basu)    	   			                (V.   Ajay   Kumar)	  Member (A)							Member (J)	
/nsnrvak/