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[Cites 0, Cited by 8] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(j) in The Bihar Intermediate Education Council Act, 1992

(j)"Institution" means educational institution recognised by the Intermediate Education Council under this Act or the Institutions imparting Intermediate (+2) standard Education admitted to the privilege of maintained and controlled by the Universities in Bihar before promulgation of this Act,