Section 16(5)(a) in Gold (Control) Act, 1968

[Cites 0, Cited by 11] [Section 16(5)] [Section 16] [Entire Act]

(a)in relation to articles, unless the total unless the total weight of articles owned, possessed, held or controlled by,-

(i)a minor, who is not a member of a family, exceeds twenty grammes,

(ii)an individual (other than a minor), who is not a member of a family, exceeds fifty grammes,

(iii)a family, exceeds fifty grammes,

(iv)any person referred to in clauses (b) to (f) and (h) to (m) of sub-section (2), exceeds fifty grammes;

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