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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Gujarat - Subsection

Section 52(1)(g) in The Gujarat Water Supply and Sewerage Board Act, 1978

(g)if by reason of leakage in the service pipe or any tap or other fitting or work, damage is caused to a public street and immediate prevention thereof is necessary.