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Chattisgarh High Court

Girja Devi And Others vs Ashok Kumar And Others 76 Wpt/158/2016 ... on 10 December, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                             Order Sheet

                        WP227 No.993 of 2015

           Girja Devi & Ors. Versus Ashok Kumar & Ors.




10/12/2018           Shri Gagan Tiwari, counsel for the petitioner.
                     Shri Sumit Verma, counsel for respondents No.1

and 2.

IA No.3, application for substituted service on respondent No.6 is allowed.

Let notice be handed over to the petitioner's counsel for publication in Dainik Jagran newspaper, Gorakhpur (UP) edition to be published within 4 weeks from today.

List the matter in the first week of February, 2019.

The petitioner shall submit original newspaper publication along with affidavit before the next date of hearing.

Sd/-

Judge (Prashant Kumar Mishra) Barve