Chattisgarh High Court
Girja Devi And Others vs Ashok Kumar And Others 76 Wpt/158/2016 ... on 10 December, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WP227 No.993 of 2015
Girja Devi & Ors. Versus Ashok Kumar & Ors.
10/12/2018 Shri Gagan Tiwari, counsel for the petitioner.
Shri Sumit Verma, counsel for respondents No.1
and 2.
IA No.3, application for substituted service on respondent No.6 is allowed.
Let notice be handed over to the petitioner's counsel for publication in Dainik Jagran newspaper, Gorakhpur (UP) edition to be published within 4 weeks from today.
List the matter in the first week of February, 2019.
The petitioner shall submit original newspaper publication along with affidavit before the next date of hearing.
Sd/-
Judge (Prashant Kumar Mishra) Barve