Supreme Court - Daily Orders
Asst. Commissioner Of Income Tax 7 vs Consulting Engineering Service ... on 27 July, 2018
Bench: Abhay Manohar Sapre, Uday Umesh Lalit
ITEM NO.4 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16062/2018
(Arising out of impugned final judgment and order dated 01-09-2017
in WP(C) No. 7734/2017 passed by the High Court of Delhi at New
Delhi)
ASST. COMMISSIONER OF INCOME TAX 7 Petitioner(s)
VERSUS
CONSULTING ENGINEERING SERVICE (INDIA) PVT. LTD. Respondent(s)
IA No.72265/2018 – CONDONATION OF DELAY IN FILING
IA No.72267/2018 – EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 27-07-2018 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr. H.Raghavendra Rao,Adv.
Mr. Zoheb Hossain,Adv.
For Mrs. Anil Katiyar, AOR For Respondent(s) Mr. Salil Kapoor,Adv.
Ms. Soumya Singh,Adv.
Mr. Sumit Lal Chandani,Adv. Mr. Praveen Swarup, AOR UPON hearing the counsel the Court made the following O R D E R Delay condoned.
Issue notice.
Tag with Civil Appeal No.4334 of 2017.Signature Not Verified Digitally signed by ANITA MALHOTRA
(ANITA MALHOTRA) (CHANDER BALA) Date: 2018.07.28 12:36:44 IST COURT MASTER COURT MASTER Reason: