Section 124(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

[Cites 0, Cited by 0] [Section 124] [Entire Act]

(4)Age limits. - Candidates must conform to the following age limits on entry:-

	Lowerage limit	Upperage limit
(a)Those who fall under clause (a) of sub regulation (3)	19½years	30years
(b)Others	19½years	25years

Explanation. - Upper age limit may be relaxed in cases falling under clause (a) by the Government in exceptional circumstances.

Legal Document View