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Allahabad High Court

Anish Ahmad Khan vs State Of U.P. & Ors. on 3 August, 2010

Author: S.C. Agarwal

Bench: S.C. Agarwal

Court No. - 50

Case :- CRIMINAL MISC. WRIT PETITION No. - 14061 of 2010

Petitioner :- Anish Ahmad Khan
Respondent :- State Of U.P. & Ors.
Petitioner Counsel :- Deepak Kumar Kulshrestha
Respondent Counsel :- Govt. Advocate

Hon'ble S.C. Agarwal,J.

Issue notice to respondent no.2 to file counter affidavit within four weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List thereafter before appropriate Court along with criminal revision no.1482 of 2006 (Smt. Mehroz Begum Vs. Anish Ahmad Khan & others).

Order Date :- 3.8.2010 ss