Allahabad High Court
Anish Ahmad Khan vs State Of U.P. & Ors. on 3 August, 2010
Author: S.C. Agarwal
Bench: S.C. Agarwal
Court No. - 50 Case :- CRIMINAL MISC. WRIT PETITION No. - 14061 of 2010 Petitioner :- Anish Ahmad Khan Respondent :- State Of U.P. & Ors. Petitioner Counsel :- Deepak Kumar Kulshrestha Respondent Counsel :- Govt. Advocate Hon'ble S.C. Agarwal,J.
Issue notice to respondent no.2 to file counter affidavit within four weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List thereafter before appropriate Court along with criminal revision no.1482 of 2006 (Smt. Mehroz Begum Vs. Anish Ahmad Khan & others).
Order Date :- 3.8.2010 ss