Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 11 in Bihar State Registered Dealers Accidental Death Grants Scheme, 2014 11. In the matter of a partnership firm the amount of grant shall be paid to the nominated dependent or legal dependent of deceased partner only.
