Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(1) in Raiganj University Act, 2014 (1)Save as hereinafter otherwise provided, the territorial limits of jurisdiction of the University shall be such as may be determined and notified by the State Government in the Official Gazette, from time to time.
