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Dadra And Nagar Haveli - Section

Section 8 in Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019

8. Extension of jurisdiction of High Court of Bombay.

- On and from the appointed day, the jurisdiction of the High Court of Bombay shall continue to extend to the Union territory of Dadra and Nagar Haveli and Daman and Diu.