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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(7) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

7.0The Accountant General (Accounts), Orissa, Bhubaneswar shall furnish a report to the Government in Finance Department annually on the working of the Fund.NCDS-PFR-1(See regulation 4(a) and 4(c))From :The Secretary,Nabakrushna Choudhury Centre for Development Studies,Bhubaneswar-751013To,The Controller of Accounts Orissa, BhubaneswarSub : Declaration of Minimum Balance for the year.Sir,In pursuance to clause (a) of regulation 4 of the Nabakrushna Choudhury Centre for Development Studies (Constitution, Maintenance and Administration of Pension Fund) Regulations, 1997.I undertake to maintain the minimum balance of Rs...........(Rupees............) in the Fund at all times of the year................ as per calculation given below
(a) Amount required for disbursement of pensionary benefit during Rs.
(b) (i) Amount to be deposited into the fund out of Pension Grantreceivable from Government Rs.
  (ii) Amount to be deposited into the Fund by the NabakrushnaChoudhury Centre for Development Studies. Rs.
(c) Minimum balance to be maintained in the fund during the yearof which 20% of the total requirement. Rs.
Yours faithfully,SecretaryNabakrushna Choudhury Centrefor Development StudiesNCDS-PFR-2(See regulation 4(e))From :The Controller of AccountsOrissa, BhubaneswarTo,The Secretary,Nabakrushna Choudhury Centre forDevelopment Studies,Bhubaneswar-751013Sub : Requisition for Maintenance of Minimum Balance.Sir,Whereas the minimum cash balance in the Pension Fund was undertaken to be maintained at Rs..........(Rupees.........) during the year...................and whereas it has come to the notice of the undersigned that the minimum balance has been reduced to the extent of Rs............................(Rupees..........................by close of the month of..................Now, therefore, in pursuance of clause (c) of regulation-4 of the Nabakrushna Choudhury Centre for Development Studies (Constitutions, Maintenance and Administration of Pension Fund) Regulations, 1997. You are called upon to deposit an amount of Rs..................(Rupees.....................) within seven days of the receipt of this requisition.Controller/Dy. Controller of Accounts.Form NCDS-PFR-3(See Regulation 4(f))FromThe Controller of AccountsOrissa, BhubaneswarToThe Secretary,Nabakrushna Choudhury Centre forDevelopment Studies,Bhubaneswar-751013Sub : Requisition for annual Deposit/Quarterly InstalmentsSir,Whereas an amount of Rs..............(Rupees ) being the annual contribution to the Pension Fund during the year.......due by 30th November, has not been credited into the fund, now, therefore, in pursuance of clause (f) of regulation 4 of the Nabakrushna Choudhury Centre for Development Studies (Constitution, Maintenance and Administration of Pension Fund) Regulations. 1997. You are called upon to deposit the same within seven days of receipt of this requisition.Yours faithfully,Controller/Dy. Controller of AccountsForm NCDS-PFR-4(See Regulation 4(g))FromThe Controller of AccountsOrissa, BhubaneswarToThe Secretary,Nabakrushna Choudhury Centre forDevelopment Studies,Bhubaneswar-751013Sub : Intimation of Suspension of payment from the FundSir,In pursuance of clause (g) of regulation-4 of the Nabakrushna Choudhury Centre for Development Studies (Constitution Maintenance and Administration of Pension Fund) Regulations,-1997 the undersigned with the approval of the Government, regrets to inform you that it has been decided to suspend payment from the Fund with effect from.................