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[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Sikkim - Subsection

Section 130(2)(xvi) in Sikkim Panchayat Act, 1993

(xvi)manner in which, time within which, place whereon and the extent to which accounts of the Gram Panchayat and Zilla Panchayat shall be examined and audited;