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State of Rajasthan - Section

Section 70 in University of Udaipur Officers (Conditions of Service) Rules, 1976

70.

(a)During the period of deputation the officer will be allowed to subscribe to his provident fund account and in that event the University shall also contribute its share at the rate that the officer would have earned by service had he not been deputed. The amount of contribution by the University shall be received from the foreign employer of the officer every month.
(b)The officer will be permitted to earn his annual grade increment during the period of his deputation.