Section 12(b) in The Bombay Prevention of Gambling Act, 1887
(b)any person setting any birds or animals to fight in any public street, [or thoroughfare, or in any place to which the public have or are permitted to have access] [These words were substituted for the words 'place or thoroughfare' by Schedule I, part II Serial No. 14 of the Bombay Repealing and Amending Act, 1910 (Bombay 1 of 1910).];
