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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3)(b) in Resumption and Regrant of Inams Rules

(b)in the case of each of the other persons mentioned in clause (b), by delivery of copy to such person or some adult male member of his family at his usual place of residence or to the authorised agent of such persons.