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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 23 in The Employees' Provident Funds Scheme, 1952

23. [ Information of appointments to the Central Board. [Substituted by G.S.R. 1845, dated 28.11.1963 (w.e.f. 30.11.1963).]

- References relating to all appointments of officers of the [level of the Regional Provident Fund Commissioners and above made by the Chairman, Central Board][shall be placed before the next meeting of the Central Board for information.] [Substituted by G.S.R. 1845, dated 28.11.1963 (w.e.f. 30.11.1963).]