Section 3(1)(a) in THE CONSTITUTION (THIRTIETH AMENDMENT) ACT, 1972

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Constitution Subarticle

Section 3(1)(a) in THE CONSTITUTION (THIRTIETH AMENDMENT) ACT, 1972

(a)any appeal under sub-clause (a) or sub-clause (b) or sub-clause (c) of clause (1) of article 133 of the Constitution which immediately before the commencement of this Act was pending before the Supreme Court; or

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Constitution Subarticle

Section 3(1)(a) in THE CONSTITUTION (THIRTIETH AMENDMENT) ACT, 1972