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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(25) in The Maharashtra Universities Act, 1994

(25)to inspect, where necessary, [*] [The word 'affiliated' was deleted by Maharashtra 55 of 2000, section 4(g)(ii).] colleges and recognised institutions through suitable machinery established for the purpose, and take measure to ensure that proper standards of instruction, teaching and training are maintained by them, and adequate library, laboratory, [hostel], [This word was substituted for the word 'hospital' by Maharashtra 55 of 2000, section 4(g)(ii).] workshop and other academic facilities are provided for;