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[Cites 0, Cited by 0] [Section 451] [Entire Act]

Union of India - Subsection

Section 451(aa) in Indian Telegraph Rules, 1951

(aa)The charges for trunk calls between exchange situated in two Short Distance Charging Areas lying in the same Long Distance Charging Area or in adjacent Long Distance Charging Area shall be on the basis of radial distance between the respective Short Distance Charging Centres as specified in item 'B' of the said Table.