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[Cites 0, Cited by 0] [Section 22N(1)] [Section 22N] [Entire Act]

State of Maharashtra - Subsection

Section 22N(1)(d) in Maharashtra Police Act

(d)for Police Officers of the rank of Police Sub-Inspector, Assistant Police Inspector and Police Inspector a normal tenure shall be of six years at Commissionerates other than Mumbai, and eight years at Mumbai Commissionerate;