Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(2) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(2)The Pharmacy College shall be equipped with the analytical and other laboratories with the latest standard equipments required as per the syllabus recommended in addition to the equipments prescribed as above.