Delhi High Court - Orders
Strides Pharma Science Limited vs Round The Clock Logistics Private ... on 29 January, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 438/2023 & I.A. 11857/2023, I.A. 12863/2023, I.A.
14322/2023, I.A. 2320/2025, I.A. 2763/2025
STRIDES PHARMA SCIENCE LIMITED .....Plaintiff
Through: Mr. Sukrit R. Kapoor, Mr. Jaskaran
Singh Narula, Mr. Samarth Kapoor,
Advocates
versus
ROUND THE CLOCK LOGISTICS PRIVATE LIMITED & ORS.
.....Defendants
Through: Mr. Kartickay Mathur and Mr.
Shanker Advocates for D-2
Mr . Sidharth Chopra, Adv. for D-3
Mr. Uday Kumar, Advocate for
Defendant No. 4
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 29.01.2026
List on 13.07.2026.
SUBRAMONIUM PRASAD, J
JANUARY 29, 2026
Prateek
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