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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in The Tamil Nadu Catering Establishments Rules, 1959

(1)The employer shall send to the Inspector an application in Form No. I for the renewal of the registration certificate. The application shall be sent in duplicate before the date of expiry of the registration certificate together with such fee for the renewal of the registration certificate. On receipt of such application together with such fee, the Inspector may renew the registration certificate.