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Allahabad High Court

Dayashanker Tiwari vs State Of U.P. Thru. Revenue Secretary & ... on 2 April, 2010

Bench: Vineet Saran, Ran Vijai Singh

Court No. - 35

Case :- WRIT - C No. - 11734 of 2010

Petitioner :- Dayashanker Tiwari
Respondent :- State Of U.P. Thru. Revenue Secretary & Ors.
Petitioner Counsel :- M. Shahanshah Khan
Respondent Counsel :- C.S.C.

Hon'ble Vineet Saran,J.

Hon'ble Ran Vijai Singh,J.

Learned Standing Counsel has accepted notice for the respondents. He prays for and is granted a month's time to file counter affidavit. The petitioner shall have two weeks thereafter to file rejoinder affidavit. List immediately thereafter before the appropriate Bench. Order Date :- 2.4.2010 abHiShEk