Allahabad High Court
Dayashanker Tiwari vs State Of U.P. Thru. Revenue Secretary & ... on 2 April, 2010
Bench: Vineet Saran, Ran Vijai Singh
Court No. - 35 Case :- WRIT - C No. - 11734 of 2010 Petitioner :- Dayashanker Tiwari Respondent :- State Of U.P. Thru. Revenue Secretary & Ors. Petitioner Counsel :- M. Shahanshah Khan Respondent Counsel :- C.S.C. Hon'ble Vineet Saran,J.
Hon'ble Ran Vijai Singh,J.
Learned Standing Counsel has accepted notice for the respondents. He prays for and is granted a month's time to file counter affidavit. The petitioner shall have two weeks thereafter to file rejoinder affidavit. List immediately thereafter before the appropriate Bench. Order Date :- 2.4.2010 abHiShEk