Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Karnataka - Section Section 312 in Karnataka Municipal Corporations Act, 1976 312. Application of certain sections to wells. - The provisions of sections 299, 300, 306, 307, 308 and 309 shall, so far as may be, apply to wells.
