Bombay High Court
The Oriental Insurance Company Ltd. Thr ... vs Smt. Usha Wd/O Dipak Patil @ Dukre, ... on 4 December, 2018
7fa851.17.odt 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
FIRST APPEAL NO. 851 OF 2017
The Oriental Insurance Company Ltd., through its Branch Manager, Khamgaon,
Dist. Buldhana
Vs.
Smt. Usha wd/o Dipak Patil @ Dukre and others.
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Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
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CORAM: ARUN D. UPADHYE, J.
DATE: 04-12-2018.
The appellant to file private paper-book within six months.
JUDGE rkn ::: Uploaded on - 05/12/2018 ::: Downloaded on - 29/12/2018 06:37:21 :::