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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(13) in The Merchant Shipping (Recruitment And Placement Of Seafarers) Rules, 2005

(13)The bank guarantee shall be drawn in favour of the seamen's employment office, which shall be drawn on a scheduled bank in India"> (13) The bank guarantee shall be drawn in favour of the seamen's employment office, which shall be drawn on a scheduled bank in India"> (13) The bank guarantee shall be drawn in favour of the seamen's employment office, which shall be drawn on a scheduled bank in India"> (13) The bank guarantee shall be drawn in favour of the seamen's employment office, which shall be drawn on a scheduled bank in India.