Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(1) in Tamil Nadu Neera Rules, 2017 (1)The licence shall be kept in the safe custody by the Coconut Producers Company or the Co-operative Society, as the case may be, and shall be produced for inspection on demand by the Licensing Authority / Inspecting Officer.
