Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(c) in The Banking Regulation (Companies) Rules, 1949 (c)in the case of company incorporated outside India and desiring to commence/carry on banking business in India, in [Form V] [Substituted by S.O. 5244, dated 15.11.1975. ].
