Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 15A in The Rajasthan Industrial Disputes Rules, 1958 15A. [x x x] [Deleted by F. 3(14) Lab. 63, 04-04-67, IV-C, w.e.f. 27-07-67].
