Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 11 in West Bengal Workmen's House-Rent Allowance Rules, 1975 11. Register or application for copies. - Application for copies shall be numbered consecutively and entered in a register maintained for the purpose in Form H.
