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State of Tamilnadu - Section

Section 15 in Tamil Nadu Pawnbrokers Rules, 1943

15. Place of inspection of registers maintained by auctioneers.

- The place at which the Police Officer referred to in sub-section (2) of section 14-D may inspect the registers referred to in sub-section (1) of that section shall, ordinarily, be the place of business of the auctioneer concerned.Form A[See Section 4 (1) and rule 3]Form of Application For A Pawnbroker's LicenceToThe Tahsildar,Independent Deputy Tahsildar,.........Taluk
  (Passport size photograph to be affixed by the applicant and attested by the licensing authority.)