Supreme Court of India
State Of Rajasthan vs Bhanwar Lal on 28 September, 2004
Equivalent citations: AIRONLINE 2004 SC 633
Author: S.B. Sinha
Bench: S.B. Sinha
CASE NO.: Appeal (crl.) 375 of 2003 PETITIONER: State of Rajasthan RESPONDENT: Bhanwar Lal DATE OF JUDGMENT: 28/09/2004 BENCH: Y.K. Sabharwal & S.B. Sinha JUDGMENT:
J U D G M E N T O R D E R Y.K. Sabharwal, J.
In view of the order passed in Criminal Appeal No.222 of 1997 (State of Himachal Pradesh v. Pawan Kumar) referring the said appeal to a larger Bench, this appeal is also referred to a larger Bench and be tagged with Criminal Appeal No.222 of 1997.