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[Cites 0, Cited by 0] [Section 39(8)] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(8)(c) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(c)render such reasonable assistance as the Supervisory Authority or the Police Officer may require to perform his/her functions in terms of this Act efficiently.