Supreme Court - Daily Orders
Union Of India vs Courts On Its Own Motion Thr. Registrar, ... on 25 September, 2019
Bench: Arun Mishra, Vineet Saran, S. Ravindra Bhat
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ITEM NO.103 COURT NO.4 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 511/2016
UNION OF INDIA Appellant(s)
VERSUS
COURTS ON ITS OWN MOTION
THR. REGISTRAR, HIGH COURT OF DELHI AT NEW DELHI
& ORS. Respondent(s)
(IA No. 1/2016 - Application for Impleadment
IA No. 4/2016 - INTERVENTION APPLICATION
IA No. 2/2016 - INTERVENTION APPLICATION
IA No. 5/2016 - INTERVENTION APPLICATION)
WITH
C.A. No. 512/2016 (XIV-A)
S.L.P.(C)...CC No. 6619/2016 (XIV)
(FOR PERMISSION TO FILE SLP/TP ON IA 1/2016)
(IA No. 1/2016 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Date : 25-09-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Counsel for the
parties Mr. K. K. Venugopal, Attorney General
Mr. Sanjay Jain, ASG
Mr. R. Balasubramanian, Sr. Adv.
Mr. Ankur Talwar, Adv.
Ms. Chinmayee Chandra, Adv.
Mr. A. K. Sharma, Adv.
Mr. K. V. Vishwanathan, Sr. Adv.
Mr. Haaris Fazili, Adv.
Ms. B. Vijayalakshmi Menon, Adv.
Ms. Fereshte D. Sethna, Adv.
Signature Not Verified
Ms. Anuradha Dutt, Adv.
Mr. Shatadal Ghosh, Adv.
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.09.26
14:01:49 IST
Reason:
Mr. Shobhit Ahuja, Adv.
Mr. Ashok Agarwal, Adv.
Mr. Keshav Thakur, Adv.
Mr. Ali Safeer Farooqi, Adv.
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Mr. Syed Imtiyaz, Adv.
Mr. Rajesh Singh Chahan, Adv.
Mr. Chirag M. Shroff, AOR
Ms. Yashika Verma, Adv.
Mr. Prashant Bhushan, Adv.
Mr. T. Sudharkar, Adv.
Mr. Mukesh Kumar Maroria, AOR
Miss Geetanjali Mohan, AOR
Mr. Annam D. N. Rao, AOR
Mr. Varinder Kumar Sharma, AOR
Mr. Sudhir Naagar, AOR
Miss Geetanjali Mohan, AOR
Mr. Prashant Bhushan, AOR
UPON hearing the counsel the Court made the following
O R D E R
As jointly prayed for by both sides, list on 05.11.2019 (JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER