Bombay High Court
Sms Envoclean Private Limited vs Govandi New Sangam Welfare Society And 5 ... on 9 October, 2025
PDP 912-IA-5225-2025.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 5225 OF 2025
IN
PUBLIC INTEREST LITIGATION NO. 50 OF 2023
SMS Envoclean Private Limited .. Applicant
In the matter between:
Govandi New Sangam Welfare Society .. Petitioner
Vs.
The State of Maharashtra & Ors. .. Respondents
...
Mr. Aspi Chinoy, Senior Advocate a/w R. S. Kohli, Nikita K.
Dharamshi, Shivani Bhatia i/by M/s. C. K. Legal for the
Applicant/Org. Respondent No.5.
Mr. Milind More, Additional Government Pleader for Respondent No.1-
State.
Mr. Akshay S. Pansare i/by Mr. Sachindra B. Shetye, Advocates for
Respondent Nos.2 and 3.
Ms. Oorja Dhond i/by Ms. Komal R. Punjabi, Advocate for
Respondent No.4-BMC.
Mr. C. M. Lokesh, Advocate for Respondent No.6.
...
CORAM : SHREE CHANDRASHEKHAR, CJ &
GAUTAM A. ANKHAD, J.
DATE : 9th OCTOBER 2025. P.C. :
This interim application has been filed for extending the time prescribed by this Court in its order dated 11 th September 2023 passed in Public Interest Litigation (L) No. 33884 of 2022.
2. Mr. Aspi Chinoy, the learned senior counsel for the applicant refers to the schedule/timeline reproduced in the order dated 1 ::: Uploaded on - 13/10/2025 ::: Downloaded on - 17/10/2025 22:57:05 ::: PDP 912-IA-5225-2025.doc 11th August 2023 and submits that the final direction issued by this Court in the order dated 11th September 2023, as indicated in that order, could not be complied by the applicant-Company in view of a subsequent development whereunder the allotment to the applicant- Company was cancelled by the Maharashtra Industrial Development Corporation (MIDC).
3. The learned assisting counsel to Mr. Aspi Chinoy, the learned senior counsel for the applicant states that the respondent no.7 has been duly served.
4. Let a reply be filed by the respondent no.7 by the next date of hearing.
5. Post this matter on 16th October 2025. High on Board.
[GAUTAM A. ANKHAD, J.] [CHIEF JUSTICE]
Digitally signed
by PRAVIN
DASHARATH
PRAVIN PANDIT
DASHARATH
Date:
PANDIT 2025.10.13
10:57:19
+0530
2
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