Madhya Pradesh High Court
Omprakash vs Ganesh Kumar on 12 July, 2024
Author: Anil Verma
Bench: Anil Verma
1 SA-1097-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 1097 of 2024 (OMPRAKASH Vs GANESH KUMAR AND OTHERS) Dated : 12-07-2024 Shri Manish Jain, learned counsel for the appellant.
Records of both the Courts below have been received. Learned counsel for the appellant prays for and is granted time to argue the matter on admission.
List after eight weeks.
(ANIL VERMA) JUDGE amol Signature Not Verified Signed by: AMOL NIVRUTTIRAO MAHANAG Signing time: 12-07-2024 18:05:25