Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Omprakash vs Ganesh Kumar on 12 July, 2024

Author: Anil Verma

Bench: Anil Verma

1 SA-1097-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 1097 of 2024 (OMPRAKASH Vs GANESH KUMAR AND OTHERS) Dated : 12-07-2024 Shri Manish Jain, learned counsel for the appellant.

Records of both the Courts below have been received. Learned counsel for the appellant prays for and is granted time to argue the matter on admission.

List after eight weeks.

(ANIL VERMA) JUDGE amol Signature Not Verified Signed by: AMOL NIVRUTTIRAO MAHANAG Signing time: 12-07-2024 18:05:25