Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 19 in Nims University Rajasthan, Jaipur Act, 2008

19. The Chief Finance and Accounts Officer.

(1)the Chief Finance and Accounts Officer shall be appointed by the vice-chancellor in such manner as may be prescribed by the Statutes.
(2)The Chief Finance and Accounts Officer shall exercise such powers and perform such duties as may be prescribed by the Statutes.