Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(j) in Nadaprabhu Kempegowda Heritage Area Development Authority Act, 2018 (j)"Schedule" means Schedule appended to this Act; and (k)`Vice-Chairperson' means the Vice-Chairperson of the Authority;
