Supreme Court - Daily Orders
The State Of Rajasthan vs Deepak Sharma on 28 July, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.30 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No......./2017
Diary No(s). 20969/2017
(Arising out of impugned final judgment and order dated 07-04-2017
in DBSAW No. 470/2017 passed by the High Court Of Rajasthan At
Jaipur)
THE STATE OF RAJASTHAN & ANR. Petitioner(s)
VERSUS
DEEPAK SHARMA & ORS. Respondent(s)
(With appln.(s) for condonation of delay in filing SLP and
exemption from filing certified copy of impugned order and for
exemption from filing O.T.)
Date : 28-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Amit Sharma, Adv.
Mr. Ankit Sharma, Adv.
For Ms. Ruchi Kohli, AOR
For Respondent(s) Ms..............., Adv. (Proxy Counsel)*
For Mr. Dinesh Chandra Pandey, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the instant special leave petition before the Bench which is hearing other similar matters i.e. SLP(C) No.13094 of 2017 and connected matters.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by SANJAY KUMAR Date: 2017.07.28 *Appearance slip not submitted by the counsel 16:32:08 IST Reason: