Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Allahabad High Court

State Of U.P. Thru' Secretary Deptt. Of ... vs Subhash Chandra Mishra on 9 August, 2010

Bench: Ferdino Inacio Rebello, Amreshwar Pratap Sahi

Chief Justice's Court

Case :- SPECIAL APPEAL DEFECTIVE No. - 727 of 2010

Petitioner :- State Of U.P. Thru' Secretary Deptt. Of Basic Edu. & Others
Respondent :- Subhash Chandra Mishra
Petitioner Counsel :- Dr. Y.K. Srivastava
Respondent Counsel :- Niraj Tripathi

Hon'ble Ferdino Inacio Rebello,Chief Justice
Hon'ble Amreshwar Pratap Sahi,J.

Considering that the issue is pending before the Hon'ble Supreme Court, the status-quo shall be maintained as on today with liberty to the parties to mention the matter after the Supreme Court decides Special Leave to Appeal (Civil) No (s).11223 of 2009.

Order Date :- 9.8.2010 Irshad C.M. (Delay Condonation) Application No.224155 of 2010 Hon'ble Ferdino Inacio Rebello,Chief Justice Hon'ble Amreshwar Pratap Sahi,J.

This application has been filed for condoning the delay in filing the Appeal.

For the reasons given in the Affidavit filed in support of the delay condonation application, the delay in filing the appeal is condoned.

Office to register the Appeal.

Order Date :- 9.8.2010 Irshad