Allahabad High Court
State Of U.P. Thru' Secretary Deptt. Of ... vs Subhash Chandra Mishra on 9 August, 2010
Bench: Ferdino Inacio Rebello, Amreshwar Pratap Sahi
Chief Justice's Court Case :- SPECIAL APPEAL DEFECTIVE No. - 727 of 2010 Petitioner :- State Of U.P. Thru' Secretary Deptt. Of Basic Edu. & Others Respondent :- Subhash Chandra Mishra Petitioner Counsel :- Dr. Y.K. Srivastava Respondent Counsel :- Niraj Tripathi Hon'ble Ferdino Inacio Rebello,Chief Justice Hon'ble Amreshwar Pratap Sahi,J.
Considering that the issue is pending before the Hon'ble Supreme Court, the status-quo shall be maintained as on today with liberty to the parties to mention the matter after the Supreme Court decides Special Leave to Appeal (Civil) No (s).11223 of 2009.
Order Date :- 9.8.2010 Irshad C.M. (Delay Condonation) Application No.224155 of 2010 Hon'ble Ferdino Inacio Rebello,Chief Justice Hon'ble Amreshwar Pratap Sahi,J.
This application has been filed for condoning the delay in filing the Appeal.
For the reasons given in the Affidavit filed in support of the delay condonation application, the delay in filing the appeal is condoned.
Office to register the Appeal.
Order Date :- 9.8.2010 Irshad