Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(2) in The Karnataka Pawnbrokers Act, 1961 (2)“co-operative society” means a society registered or deemed to be registered under the Karnataka Co-operative Societies Act, 1959 Karnataka Act 11 of 1959)
