Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of West Bengal - Subsection

Section 88(2)(a) in Siliguri Municipal Corporation Act, 1990

(a)establishing and maintaining pre-primary schools such as balwadies, and creche;