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State of Odisha - Section

Section 23A in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

23A. [ Determination of number of candidates for main written examination. [Inserted vide O.G.E. No. 913 dated 9.5.2008.]

- The Commission shall call the candidates for main written examination who have secured not less than thirty-five per centum of marks in case of Scheduled Caste and Scheduled Tribe candidates and forty per centum of marks in case of others in the Preliminary Written Examination.]